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NGT Allows Bhopal Civic Body to Reopen Slaughter House for Eid - (06 Jul 2016)

National Green Tribunal (NGT), Bhopal has permitted Bhopal Municipal Corporation to reopen slaughter house and granted permission to reopen it temporarily as there has been a demand from a particular community on the occasion of coming festival of Eid festival.

Tags : NATIONAL GREEN TRIBUNAL   BHOPAL CIVIC BODY  

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