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P&H HC: Govt. Moves HC against Order to Abide by Centre’s Direction to Give Extra Water to Haryana - (13 May 2025)

CIVIL

Punjab Government has moved before the Punjab & Haryana High Court to recall the Court’s order directing the State to abide by Central Government’s decision to give extra share of water to Haryana.

Tags : PUNJAB GOVERNMENT   P&H HIGH COURT   CENTRAL GOVERNMENT  

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