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Gujarat HC Allows Minor Rape Survivor to Undergo Termination of 33-Week Pregnancy - (13 May 2025)

LAW OF MEDICINE

Gujarat High Court has allowed a minor rape survivor to undergo termination of 33-week pregnancy and stated that the procedure of termination shall be done after taking all possible care and caution and after making arrangements for all the medical facilities.

Tags : GUJARAT HIGH COURT   MINOR RAPE SURVIVOR   33-WEEK PREGNANCY  

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