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Gauhati HC: Notice Issued to Centre on Plea Claiming Denial of ST Benefits to Yobin Community - (08 May 2025)

CIVIL

Gauhati High Court has issued notice to the Central Government and Arunachal Pradesh Government on a PIL claiming that Scheduled Tribe benefits provided to other communities were not being provided to State's YOBIN tribe community.

Tags : GAUHATI HIGH COURT   SCHEDULED TRIBE   CENTRAL GOVERNMENT  

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