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SC Rejects Plea of AAP Activist against PM Modi on Poll Code - (06 Jul 2016)

SC has rejected plea of Aam Aadmi Party (AAP) worker accusing Prime Minister Narendra Modi of breaching the poll code during 2014 Lok Sabha elections by clicking a selfie with BJP symbol 'lotus' on the social media soon after casting his vote.

Tags : SC   AAM AADMI PARTY  

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