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SC Orders DDA and Delhi Govt. to Demolish Unauthorised Structures in Okhla Village - (08 May 2025)

CIVIL

Supreme Court while hearing a contempt plea on unauthorised construction and encroachment on public lands in Delhi has directed the Delhi Development Authority and Delhi government to demolish unauthorised structures in Okhla Village, Delhi within 3 months.

Tags : SUPREME COURT   DELHI DEVELOPMENT AUTHORITY   DELHI GOVERNMENT  

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