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SC: Can Dismiss Suits Suo Motu Under Order XII Rule 6 CPC - (07 May 2025)

CIVIL

Supreme Court has observed that Order XII Rule 6 CPC gives a very wide discretion to the Court to pass a judgment at any stage of the suit and also authorises the Court to not only pass a decree regarding admitted claim, but also to dismiss the suit.

Tags : SUPREME COURT   ADMITTED CLAIM   ORDER XII RULE 6  

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