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Bom. HC Takes Suo Motu Cognizance of Report Highlighting Grievance of Potential Parents - (06 May 2025)

FAMILY

Bombay High Court has take suo motu cognizance of report published in a leading daily highlighting the grievances of the potential parents in waiting for their turn to adopt a child in India.

Tags : BOMBAY HIGH COURT   SUO MOTU COGNIZANCE   POTENTIAL PARENTS  

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