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SC: Dept. of Legal Affairs, Ministry of Law & Justice to Take Serious Look at Arbitration Regime - (05 May 2025)

ARBITRATION

SC while criticizing the newly proposed Arbitration and Conciliation Bill, 2024 for not recognizing power of arbitral tribunals to implead or join non-signatory parties has urged Department of Legal Affairs, Ministry of Law & Justice to take a serious look at arbitration regime prevailing in India.

Tags : SUPREME COURT   LEGAL AFFAIRS   ARBITRATION REGIME  

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