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SC Stays Bombay HC’s Order Convicting Woman Over ‘Dog Mafia’ Comment - (02 May 2025)

CONTEMPT OF COURT

Supreme Court has stayed an order passed by the Bombay High Court which convicted a woman for contempt of court over her ‘dog mafia’ comments against judges of the Supreme Court and the High Court.

Tags : SUPREME COURT   CONVICTING WOMAN   DOG MAFIA  

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