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SC: Pay 1% Interim Cess to Sell Big Diesel Car - (05 Jul 2016)

Supreme Court has indicated of lifting seven-month-long ban on sale of diesel cars and SUVs with engine capacity of 2000cc or more in the National Capital Region by accepting in principle auto majors' offer to voluntarily deposit an interim Green Cess of 1% of the vehicle's ex-showroom cost.

Tags : SUPREME COURT   1% INTERIM CESS   DIESEL CARS  

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