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SC: If Mandate for Doctors to Prescribe Generic Medicines Exists it Would Resolve Bribing Issues - (02 May 2025)

LAW OF MEDICINE

Supreme Court has observed that if there is a statutory mandate for doctors to prescribe generic medicines that will assist n resolving the issue of pharmaceutical companies allegedly bribing doctors to prescribe excessive or irrational drugs.

Tags : SUPREME COURT   GENERIC MEDICINES   STATUTORY MANDATE  

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