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All. HC: There Must be Insistence on Part of Insurance Companies for Disclosure of Specific Details - (01 May 2025)

INSURANCE

Allahabad High Court has held that insurance companies must insist upon filling specific details in the form for issuing insurance policy. Once policy has been issued without disclosing such specific details, the insurance company cannot repudiate the contract on grounds of suppression.

Tags : ALLAHABAD HIGH COURT   INSURANCE COMPANIES   SPECIFIC DETAILS  

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