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Madras High Court Rejects Patta Plea for 3.37 Acres Land Near Mattuthavani - (25 Aug 2015)

Madras High Court has rejected a writ petition filed by two individuals seeking patta for 3.37 acres of land opposite Mattuthavani bus stand, as land had been classified as ‘Pudhu Kanmoi,’ a waterbody in official records.

Tags : MADRAS HIGH COURT   MATTUTHAVANI  

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