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Delhi High Court: Rampant Corruption in CBI, ED Shakes Entire Edifice of Machinery - (29 Apr 2025)

CRIMINAL

Delhi High Court has observed that rampant corruption in CBI, ED and such other Departments shakes the entire edifice of our Executive and the Investigating machinery which have the primary duty of investigations in crime and bring the culprits to face the penalty corruption.

Tags : DELHI HIGH COURT   RAMPANT CORRUPTION   INVESTIGATING MACHINERY  

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