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P&H HC: Haryana Government to Expedite Process of Fast Track Court under POCSO Act - (29 Apr 2025)

ADMINISTRATIVE

Punjab and Haryana High Court has directed the Government of Haryana to expedite the process of establishment of Fast Track Special Courts under POCSO Act especially for issuing relevant necessary notification in this regard, within a period of two months.

Tags : P&H HIGH COURT   FAST TRACK COURT   HARYANA GOVERNMENT  

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