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Delhi HC Refuses to Grant Injunction in Favour of San Nutrition Private Limited - (29 Apr 2025)

CIVIL

Delhi High Court while refusing to grant temporary injunction in favour of San Nutrition Private Limited in a defamation plea against some content creators, has observed that the essence of the videos is only to educate the consumers and forms an honest opinion.

Tags : DELHI HIGH COURT   SAN NUTRITION   INJUNCTION  

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