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Karnataka HC: State to Establish Cyber Command Centre to Combat Cyber Crimes - (29 Apr 2025)

CYBER LAWS

Karnataka High Court has stated that if a cyber command centre is established to combat cyber crimes and strengthen cyber security, it would usher a new beginning of tackling the new age crime with new age investigating centres. This is the paradigm shift that is imperative.

Tags : KARNATAKA HIGH COURT   CYBER COMMAND CENTRE   CYBER CRIMES  

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