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SC Agrees to Consider Pleas Seeking Regulation of Obscene Content on OTT Platforms - (29 Apr 2025)

MEDIA AND COMMUNICATION

Supreme Court while agreeing to hear a plea seeking regulation of obscene content on OTT platforms and social media has observed that the petition raises an important concern with regard to the display of various objectionable, obscene and indecent contents on OTT platforms and social media.

Tags : SUPREME COURT   OBSCENE CONTENT   OTT PLATFORMS  

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