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Supreme Court: UGC May Proceed to Finalize the Draft (UGC) Regulations, 2025 - (25 Apr 2025)

CIVIL

Supreme Court while hearing a PIL regarding caste discrimination in higher educational institutions, has clarified that University Grants Commission may proceed to finalize the Draft (UGC) Regulations, 2025 dealing with the issues that have been raised in the matter.

Tags : SUPREME COURT   UNIVERSITY GRANTS COMMISSION   HIGHER EDUCATIONAL INSTITUTIONS  

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