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SC: Courts Must Tread Carefully to Prevent Employees from Claiming Leave Encashment Multiple Times - (25 Apr 2025)

SERVICE

Supreme Court has observed that courts must tread carefully to prevent employees from claiming leave encashment multiple times for the same accrual, which could lead to unjust enrichment and may go against the public interest of largesse.

Tags : SUPREME COURT   LEAVE ENCASHMENT   UNJUST ENRICHMENT  

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