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Pala Bar Association in Kerala Elects All Women Panel to Serve as Office Bearers - (25 Apr 2025)

CIVIL

At a time when there is a call for increased women's representation in bar associations, Pala Bar Association in Kerala has made history by electing an all women panel to serve as office bearers and members of its executive committee.

Tags : PALA BAR ASSOCIATION   ALL WOMEN PANEL   OFFICE BEARERS  

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