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Delhi HC: Baba Ramdev Agrees to Take Down Ads against Hamdard’s Rooh Afza Product - (24 Apr 2025)

CIVIL

Yoga guru Baba Ramdev has agreed to take down all the advertisements, whether print or videos, against Hamdard's Rooh Afza product. This submission was made while the Delhi HC was hearing Hamdard's suit against Patanjali and Ramdev over the controversy of Yoga guru's “Sharbat Jihad” remark.

Tags : DELHI HIGH COURT   ROOH AFZA   BABA RAMDEV  

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