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Delhi HC Issues Notice in Plea Alleging Inaccessibility of Swiggy and Zepto Applications for PwDs - (24 Apr 2025)

CIVIL

Delhi High Court has issued notice in a plea alleging inaccessibility of Swiggy and Zepto applications for Persons with Disabilities (PwDs) and has sought the response of the Union Ministry of Electronics & Information Technology, Swiggy and Zepto regarding the same.

Tags : DELHI HIGH COURT   SWIGGY   ZEPTO   PERSONS WITH DISABILITIES  

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