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P&H HC Allows Canadian Woman’s Habeas Corpus Plea Seeking Custody of Child - (24 Apr 2025)

FAMILY

P&H HC while allowing a Canadian woman’s habeas corpus plea seeking custody of child from father who violated Canadian Court order has stated that Indian Courts can’t be reduced to instruments of convenience for litigating foreign nationals seeking to sidestep proceedings in their jurisdiction.

Tags : P&H HIGH COURT   HABEAS CORPUS   CUSTODY OF CHILD  

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