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P&H HC Directs SSP to Respond on Serious Allegation of Custodial Violence by Punjab Police - (23 Apr 2025)

CRIMINAL

The Punjab and Haryana HC, while taking note of serious custodial violence and brutal torture, has a sought response from SSP by way of an affidavit and directed PGIMER Chandigarh to form a medical board to examine alleged injuries inflicted by Punjab Police on the Petitioner.

Tags : PUNJAB AND HARYANA HIGH COURT   CUSTODIAL VIOLENCE   SENIOR SUPERINTENDENT OF POLICE  

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