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IP Office Declares Starbucks, NDTV and Economic Times as Well-Known Trademark - (22 Apr 2025)

INTELLECTUAL PROPERTY RIGHTS

Intellectual Property Office has declared Starbucks, New Delhi Television (NDTV) and Economic Times as well-known trademark. Process of designating a trademark as "well-known" in India follows a procedure under Rule 124 of the Trade Marks Rules, 2017.

Tags : INTELLECTUAL PROPERTY OFFICE   STARBUCKS   ECONOMIC TIMES   NDTV  

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