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Allahabad HC: Liking a Post Does Not Amount to Publishing or Transmitting it - (22 Apr 2025)

CRIMINAL

Allahabad High Court has observed that liking a post will not amount to publishing or transmitting the post, therefore such an act will not attract Section 67 of the Information Technology Act, 2000.

Tags : ALLAHABAD HIGH COURT   SECTION 67   PUBLISHING  

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