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Delhi HC Issues Guidelines for Prompt and Appropriate Legal Guidance to Minor Rape Victims - (21 Apr 2025)

CIVIL

Delhi High Court while observing that victims of sexual assault remain unaware of approaching appropriate legal forum, has issued a set of guidelines for providing prompt and appropriate legal guidance and medical support to minor rape victims who have to undergo medical termination of pregnancy.

Tags : DELHI HIGH COURT   MINOR RAPE VICTIMS   APPROPRIATE LEGAL GUIDANCE  

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