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Rajasthan High Court: Citizens of the State Cannot be Treated as Cattle - (21 Apr 2025)

ENVIRONMENT

Rajasthan High Court has observed that people of the State are suffering from extreme heatwaves and heat strokes. Citizens of the State cannot be treated as cattle. Every human being as well as every living being, be they animals or birds, has a right to life.

Tags : RAJASTHAN HIGH COURT   EXTREME HEATWAVES   HEAT STROKES  

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