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SC Expresses Disapproval of Foreign Court’s Order Imposing Travel Ban on Minor Child - (21 Apr 2025)

CIVIL

Supreme Court while expressing strong disapproval of a foreign Court order imposing travel ban on a child whose parents were involved in a matrimonial dispute, has stated that such orders atrocious and completely violate human rights.

Tags : SUPREME COURT   MATRIMONIAL DISPUTE   MINOR CHILD  

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