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SC Disposes of Petitions Seeking Access to Courtroom Proceedings through Virtual Links - (18 Apr 2025)

CIVIL

Supreme Court while disposing of petitions seeking access to courtroom proceedings through virtual court links, has given liberty to the petitioners to approach the concerned High Courts and the various E-Committees constituted to deal with the issue.

Tags : SUPREME COURT   COURTROOM PROCEEDINGS   VIRTUAL LINKS  

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