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Delhi HC Directs Removal of 'Captain Blue' Mark in Plea by Manufacturer of ‘Captain Morgan’ - (18 Apr 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court, in a plea filed by alcoholic beverages manufacturer Diageo Scotland Limited which produces 'Captain Morgan', has directed the removal 'Captain Blue' mark from the Trade Marks Registry.

Tags : DELHI HIGH COURT   DIAGEO SCOTLAND LIMITED   CAPTAIN BLUE  

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