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SC Shows Inclination to Appoint a Commission of Inquiry to Enquire into Activities of Sports Federati - (18 Apr 2025)

CIVIL

Supreme Court has showed inclination to appoint a Commission of Inquiry to enquire into the activities of Sports Federations across India and stated that other than sportsperson and sports activity these federations have everything.

Tags : SUPREME COURT   COMMISSION OF INQUIRY   SPORTS FEDERATION  

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