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Madras HC: Inspector General of Registration to Ensure No Society is Registered With a Caste Name - (18 Apr 2025)

EDUCATION

Madras High Court while asking the Inspector General of Registration to ensure that no society is registered with a caste name, has observed that if caste is perpetuated it inevitably results in a breach of fraternity within society, leading to ill feelings and enmity among groups.

Tags : MADRAS HIGH COURT   INSPECTOR GENERAL   CASTE NAME  

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