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SC: Effective Resettlement of Ex-Servicemen Necessary to Keep Morale of Serving Members of Defence - (18 Apr 2025)

SERVICE

Supreme Court has observed that effective resettlement of ex-servicemen is necessary to keep the morale of the serving members of the defence forces. If the resettlement of veterans is neglected, the talented youth of the nation may not be motivated to join armed forces.

Tags : SUPREME COURT   EX-SERVICEMEN   EFFECTIVE RESETTLEMENT  

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