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SC: Language is a Medium for Exchange of Ideas Not Become a Cause of Division - (17 Apr 2025)

CIVIL

SC has observed that Municipal Council is there to provide services to local community. If people residing within an area covered by Municipal Council are familiar with Urdu, then there should not be any objection if Urdu is used. Language is a medium for exchange of ideas not a cause of division.

Tags : SUPREME COURT   MUNICIPAL COUNCIL   LANGUAGE  

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