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SC: Wildlife Warden of Telangana to Take Immediate Steps to Protect Wildlife - (17 Apr 2025)

ENVIRONMENT

SC while hearing a matter on large scale tree felling in Telangana, has directed Wildlife Warden of Telangana to examine and put into effect immediate steps required to be undertaken to protect wildlife which has been affected on account of the deforestation in the 100 acres of kancha gachibowli.

Tags : SUPREME COURT   WILDLIFE WARDEN   TELANGANA  

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