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SC: Violence During Protests Against Waqf Amendment Act is Disturbing - (17 Apr 2025)

TRUSTS AND SOCIETIES

Supreme Court while hearing petitions on constitutionality of the Waqf(Amendment) Act, 2025, has stated that the violence taking place during protests against the Act is very disturbing.

Tags : SUPREME COURT   WAQF AMENDMENT ACT   CONSTITUTIONALITY  

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