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Delhi HC Grants Relief to ‘Social’ against Excise Dept. Direction to Put on Hold Sale of Liquor - (15 Apr 2025)

EXCISE

Delhi High Court has granted relief to restaurant outlet Hauz Khas Social against an order passed by Excise Department directing to put on hold the sale of liquor, citing the absence of an “Eating House License”.

Tags : DELHI HIGH COURT   SALE OF LIQUOR   HAUZ KHAS SOCIAL   EATING HOUSE LICENSE  

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