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SC: 5 States File Applications Showing Support to Waqf Amendment Act 2025 - (15 Apr 2025)

TRUSTS AND SOCIETIES

In petitions challenging the Waqf Amendment Act, 2025, the States of Assam, Rajasthan, Chhattisgarh, Uttarakhand and Maharashtra have filed intervention applications in the Supreme Court showing their support to the legislation.

Tags : WAQF AMENDMENT ACT   SUPREME COURT   INTERVENTION APPLICATIONS  

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