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SC Directs Expert Committee under FSSAI to Submit Report on Amendments Suggested by FSSAI - (14 Apr 2025)

CIVIL

Supreme Court while hearing a petition seeking implementation of amendments proposed by the FSSAI to introduce a star-rating labelling regarding the nutrition content of food products, has directed an expert committee constituted under FSSAI to submit its report on the same.

Tags : SUPREME COURT   FSSAI   AMENDMENTS  

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