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Patna High Court: Can Grant Child Custody on Basis of Present Day Circumstances - (10 Apr 2025)

FAMILY

Patna High Court while rejecting a father’s plea for custody over his minor daughter, has observed that the sense of security which the child needs, the warmth and affection she can get today would be undoubtedly greater in the company of maternal grandparents than that of the father.

Tags : PATNA HIGH COURT   CHILD CUSTODY   MINOR DAUGHTER  

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