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J&K HC: Feasibility or Viability of Infrastructural Project by Government Cannot Be Looked Into by Co - (10 Apr 2025)

CIVIL

J&K HC has held that this Court is not equipped to decide upon viability & feasibility of infrastructural project by the government. Whether the proposed merger scheme would be technically feasible or whether it would serve the larger public interest are matters beyond the scope of judicial review.

Tags : J&K HIGH COURT   INFRASTRUCTURAL PROJECT   PROPOSED MERGER SCHEME  

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