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SC: MCD to Start Massive Awareness Campaign to Inform Public about Duties of Waste Generators - (09 Apr 2025)

ENVIRONMENT

Supreme Court has directed the Municipal Corporation of Delhi (MCD) to start massive awareness campaigns about the duties of various stakeholders under Rule 4 of Solid Waste Management Rules, 2016 by making advertisements in media both traditional, electronic and social media platforms.

Tags : SUPREME COURT   WASTE GENERATORS   AWARENESS CAMPAIGN  

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