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Rajasthan HC: Re-Evaluation Result Would Not Relate Back to the Date of Original Declaration of Resul - (08 Apr 2025)

SERVICE

Rajasthan HC has observed that re-evaluation result would not relate back to the date of original declaration of result. Hence, one cannot claim himself/ herself as eligible for the advertised post, as he or she had been declared as “pass” after the last for submission of their application form".

Tags : RAJASTHAN HIGH COURT   RE-EVALUATION RESULT   ORIGINAL DECLARATION  

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