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Delhi High Court Directs Maintenance of Status Quo on Construction inside Kalan Masjid - (08 Apr 2025)

CIVIL

Del. High Court has directed the maintenance of status quo as regards any construction inside a 14th Century mosque, Kalan Masjid. The Court directed the Municipal Corporation of Delhi (MCD) and Archaeological Survey of India (ASI) to carry out a joint inspection of the property and submit a report.

Tags : DELHI HIGH COURT   KALAN MASJID   STATUS QUO  

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