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Madras HC Directs Anna University to Grant Affiliation to Dhaya College - (04 Jul 2016)

Madras High Court has directed Anna University to grant affiliation to Dhaya College of Engineering for the academic year 2016-2017 and include it in the list of colleges which are part of the ongoing counseling sessions for admission into engineering courses.

Tags : MADRAS HIGH COURT   ANNA UNIVERSITY   DHAYA COLLEGE OF ENGINEERING  

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