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NCLAT: Assets Reflecting in Corporate Debtor’s Balance Sheet form Part of Liquidation Estate - (07 Apr 2025)

INSOLVENCY

NCLAT New Delhi bench has held that assets reflecting in the Corporate Debtor’s balance sheet form part of the liquidation estate under Section 36 of the Insolvency and Bankruptcy Code, 2016 (IBC).

Tags : NCLAT NEW DELHI   CORPORATE DEBTOR   BALANCE SHEET  

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