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AP HC: Revealed Particulars of Invest. Not Adequately Substantiated Can Damage Reputation of Persons - (07 Apr 2025)

CRIMINAL

AP High Court has observed that if the particulars of the investigation, those revealed during the early stages, are not adequately substantiated or are based on incomplete or inaccurate information, it could severely damage the reputations of the individuals who have been named.

Tags : AP HIGH COURT   REVEALED PARTICULARS   REPUTATION OF PERSONS  

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